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All. HC Rejects PIL Seeking Release of Justice Rohini Commission Report on OBC Sub-Categorisation - (03 May 2024)

CIVIL

Allahabad High Court has rejected a PIL seeking direction to Union Government for publishing report dated 21.07.2023 of Justice Rohini Commission on sub-categorization of Other Backward Classes (OBC) caste groups to ensure more equitable distribution of reservation benefits among OBCs in India.

Tags : ALLAHABAD HIGH COURT   PIL   OTHER BACKWARD CLASSES   JUSTICE ROHINI COMMISSION  

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