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Del HC: In Delhi, Giving Monthly Pension of Rs.3000 to Building & Construction Workers is Very Small - (02 May 2024)

LABOUR AND INDUSTRIAL

Delhi High Court has observed that, the per mensem rate of pension, which is Rs. 3000 given to building and construction workers after completion of 60 years is minuscule, given the cost of living in a city like Delhi.

Tags : DELHI HIGH COURT   PENSION   BUILDING WORKERS   CONSTRUCTION WORKERS  

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