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All. HC: UP Prevention of Cow Slaughter Act Doesn't Bar Transportation of Beef - (24 Nov 2023)

CRIMINAL

Allahabad High Court has held that restriction placed under Section 5A of U.P Cow Slaughter Act is only in respect of transportation of cow, bull or bullock from a place outside the State, and there is no bar to transport of beef even from any place outside the State to any place inside the State.

Tags : ALLAHABAD HIGH COURT   COW SLAUGHTER ACT   BEEF  

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