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SC: High Court Can’t Refuse to Follow Binding SC Judgment Merely Because Review Pending Against it - (08 Sep 2023)

CIVIL

Supreme Court has observed that it is not open to a High Court to refuse to follow a judgment by stating that it has been doubted by a later Coordinate Bench or that a reference has been made against it to the larger bench or a review is pending against it.

Tags : SUPREME COURT   JUDGMENT   FOLLOW   REVIEW  

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