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SC: Under NDPS Act, ‘Ganja Seeds’ are Not a Banned Contraband - (28 Apr 2023)

NARCOTICS

Supreme Court while granting bail to a man accused of supplying ganja seeds for cultivation, has observed that as per NDPS Act, Ganja seed is not a banned contraband and material on record doesn’t show that Ganja seeds were supplied with intention to receive back the grown Ganja after cultivation.

Tags : SUPREME COURT   NDPS ACT   GANJA SEEDS   BANNED   CONTRABAND  

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