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Kerala Court: Moral Policing Can Never Be Encouraged in Civil Society - (06 Apr 2023)

CRIMINAL

Kerala Court while sentencing 13 accused to imprisonment for 7 years in Madhu lynching case, observed that even if accused persons believed that Madhu was involved in several theft cases, they have no right to take role of a moral police to apprehend him; such moral policing can’t be encouraged.

Tags : KERALA COURT   MORAL POLICING   MADHU LYNCHING CASE  

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