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Bombay HC: Newborn Baby Includes Pre-Mature Baby - (03 Mar 2023)

INSURANCE

Bombay High Court while observing that newborn baby would include a pre-mature baby and insurer would be liable to pay for all expenses related to infant’s care, has directed Insurer to pay Rs. 11 lakh along with interest for medical expenses incurred by mother after birth of her pre-mature twins.

Tags : BOMBAY HIGH COURT   NEWBORN   PRE-MATURE BABY   INSURANCE  

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