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Madras HC: Dance Form Shouldn’t be Identified Using a Community's Name to Insult Community Members - (12 Jan 2023)

CIVIL

Madras High Court has directed State to ensure that no dance performance is identified using a caste/ tribal community's name so as to insult or degrade the persons belonging to such community.

Tags : MADRAS HIGH COURT   DANCE FORM   COMMUNITY   INSULT  

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