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SC Dismisses Pleas Seeking Additional Mop-Up Round for Filling Vacant Seats in Nursing Courses - (10 Jun 2022)

EDUCATION

Supreme Court has dismissed plea seeking an additional mop-up round to fill up seats which have remained vacant in nursing courses for the academic year 2021-22, while observing that admission process can't be endless.

Tags : SUPREME COURT   VACANT SEATS   ADMISSION  

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