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CBIC Notifies GST Payable on Food Preparations Put Up in Unit Containers - (01 Oct 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs(CBIC) notified that 5% GST payable on Food preparations put up in unit containers, intended for free distribution to economically weaker sections of society.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   FOOD PREPARATIONS PUT UP IN UNIT CONTAINERS  

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