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CBDT Extends Time Period for Processing Income Tax Returns with Refund Claims - (01 Oct 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) notified the extension of the time period for Processing returns with refund claims beyond prescribed time limits for non-scrutiny cases from September 30, 2021, to November 30, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   INCOME TAX RETURNS WITH REFUND CLAIMS  

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