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Delhi HC: Cannot Allow Afghan Nationals to Protest in Public Places Amidst Covid-19 - (03 Sep 2021)

CIVIL

Delhi High Court has observed that while it has compassion for Afghan nationals who have been displaced amid the political de-stability in their country, it cannot allow them to protest (for seeking refugee status) in public places amid Covid-19 pandemic.

Tags : DELHI HIGH COURT   AFGHAN NATIONALS  

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