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Madras HC Dismisses Plea Challenging Rejection of Representation of Netaji on Currency Notes - (03 Sep 2021)

BANKING

Madras High Court has dismissed a plea challenging Centre's rejection of a representation for printing the image of Nethaji Subash Chandra Bose on currency notes, finding no fault in Central Government and RBI's decision to retain only the image of Mahatma Gandhi and of no other personality in the currency notes.

Tags : MADRAS HIGH COURT   REPRESENTATION OF NETAJI ON CURRENCY NOTES  

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