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Supreme Court Dismisses Habeas Corpus Plea Filed by Accused Cop Against Remand - (13 Aug 2021)

CIVIL

Supreme Court has dismissed a habeas corpus plea seeking immediate release of a Tamil Nadu police officer named Raghu Ganesh, who has been charge-sheeted as an accused by the CBI in the Jayaraj-Bennix case, in which the father-son duo was brutally murdered in police custody.

Tags : SUPREME COURT   JAYARAJ-BENNIX CASE  

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