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MP HC Issues Notice on Display of Obscene Content on Social Media Platforms - (18 Jun 2021)

MEDIA AND COMMUNICATION

Madhya Pradesh High Court has issued notice on a plea filed alleging that social media companies, including WhatsApp, Facebook, Instagram & Twitter are displaying/hosting obscene, unregulated, uncertified, sexually explicit, and legally restricted content.

Tags : MADHYA PRADESH HIGH COURT   DISPLAY OF OBSCENE CONTENT ON SOCIAL MEDIA PLATFORMS  

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