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SC Stays FIRs Registered Against Actor Munmun Dutta Over 'Bhangi' Remark - (18 Jun 2021)

CRIMINAL

Supreme Court has stayed the investigation in the First Imformation Reports registered against actor Munmun Dutta in several parts of the country over a 'Bhangi' remark, a casteist slur, made by her in a video posted in social media.

Tags : SUPREME COURT   MUNMUN DUTTA  

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