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Manipur HC Stresses on Need for Taking Steps to Tackle Third Wave of Covid-19 Pandemic - (04 Jun 2021)

CIVIL

Manipur High Court has stated that it would be necessary for the State to demonstrate the steps already taken, in terms of the demands raised for medical supplies and facilities, medicines and infrastructure, so that the State is not caught unprepared in meeting the challenges of another wave of Covid-19 pandemic.

Tags : MANIPUR HIGH COURT   STEPS TO TACKLE THIRD WAVE OF COVID-19 PANDEMIC  

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