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Delhi HC Refuses Grant of Interim Protection to Navneet Kalra in Oxygen Concentrators Hoarding Case - (14 May 2021)

CRIMINAL

Delhi High Court has refused to grant interim protection from arrest to businessman Navneet Kalra, accused in connection with the recovery and seizure of Oxygen Concentrators by the Delhi Police recently from the 'Khan Chacha' cafe under his ownership.

Tags : DELHI HIGH COURT   OXYGEN CONCENTRATORS HOARDING CASE  

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