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Bombay HC Allows Termination of 23-Week Pregnancy for 16 Year Old Sexual Assault Survivor - (14 May 2021)

CIVIL

Bombay High Court has allowed a 16-year-old survivor of sexual assault to terminate her 23-week-old pregnancy in a petition moved by the father of the child.

Tags : BOMBAY HIGH COURT   23-WEEK PREGNANCY  

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