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Karnataka HC Directs State to Ensure RT-PCR Tests are Made Available Within 24 Hours - (14 May 2021)

CIVIL

Karnataka High Court has reiterated that the State government should direct and ensure that all laboratories make available test results within 24-hours. The Court has directed the State Government to initiate action against the concerned lab for not acting as per the earlier direction to give RTPCR results within 24 hours.

Tags : KARNATAKA HIGH COURT   RT-PCR TESTS  

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