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Karnataka HC Directs State to File Status on Implementation of Shuchi Scheme - (02 Apr 2021)

CIVIL

Karnataka High Court has directed the state government to file a status report with regard to the implementation of Shuchi scheme and to state as to when the administrative approvals for procurement of sanitary napkins/pads, as proposed for the year 2021-22, shall be secured.

Tags : KARNATAKA HIGH COURT   IMPLEMENTATION OF SHUCHI SCHEME  

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