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Kerala HC: Universities Should Prefer Candidates on Rank Lists by PSC for Sanctioned Posts - (19 Mar 2021)

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Kerala High Court has held that while making appointments to temporary posts of university assistants, either through contractual appointment or on daily wage basis, universities should give preference to candidates included on rank lists prepared by the Public Service Commission (PSC) for the sanctioned posts of university assistants.

Tags : KERALA HIGH COURT   CANDIDATES FOR SANCTIONED POSTS  

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