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SC Declines Petition Challenging Privacy Policy for Whatsapp Business Accounts - (05 Feb 2021)

MEDIA AND COMMUNICATION

Supreme Court has declined to entertain a petition by Confederation of All India Traders against the new privacy policy for business accounts of social media chat platform WhatsApp, asking the Petitioners to move to Delhi High Court.

Tags : SUPREME COURT   WHATSAPP BUSINESS ACCOUNTS PRIVACY POLICY  

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