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SC Issues Notice on Plea to Ensure 'WhatsApp Pay' Complies with Privacy Guidelines - (29 Jan 2021)

CIVIL

Supreme Court has issued notice in an Impleadment Application, filed in a plea pertaining to data protection on Unified Payments Interface (UPI) platforms, which states that WhatsApp Pay is all set to launch full-scale operations in India despite the Petition being pending before the Court.

Tags : SUPREME COURT   ‘WHATSAPP PAY’  

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