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ITAT: Vodafone Idea Not Liable to Deduct TDS on Discount Extended to Pre-paid Distributors - (22 Jan 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Delhi has held that the Vodafone Idea Ltd. is not liable to deduct TDS on discount extended to its pre-paid distributors on distribution of prepaid services.

Tags : INCOME TAX APPELLATE TRIBUNAL   VODAFONE IDEA LTD.  

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