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Calcutta High Court Directs State on Regulation of Ganga Sagar Mela 2021 - (08 Jan 2021)

CIVIL

Calcutta High Court has directed the State Government to come out with clear suggestions as to how the Ganga Sagar Mela 2021 would be regulated, controlled or if necessary, even dropped for the current year.

Tags : CALCUTTA HIGH COURT   GANGA SAGAR MELA 2021  

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