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RBI Implements ‘Positive Pay’ System for Cheque Transactions - (31 Dec 2020)

BANKING

Reserve Bank of India (RBI) has implemented ‘Positive Pay’ system for cheque transactions above Rs 50,000, to enhance security and reduce instances of fraud occurring on account of tampering of cheque leaves, which will come to effect from 1st January 2021. Positive Pay System involves a process of reconfirming key details of large value cheques.

Tags : RESERVE BANK OF INDIA   POSITIVE PAY SYSTEM  

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