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CBIC Extends Deadline for Filing GST Annual Returns - (31 Dec 2020)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has extended the filing of Goods and Services Tax Annual Returns (GSTR-9) for the Financial Year 2019-2020 till 28th February, 2021.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   FILING OF GST ANNUAL RETURNS  

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