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GST collections and other relevant data will henceforth be available on the GST Portal- (Press Information Bureau) (01 Aug 2024)

MANU/PIBU/0593/2024

Goods and Services Tax

The monthly data regarding the Goods and Services Tax (GST) collections (gross and net) and IGST settlement state wise for the month of July, 2024 has been placed in public domain on the GST website at https://www.gst.gov.in under 'News and Updates' section. Further, henceforth GST collections data shall be made available on the said website.

Moreover, data for the CGST, SGST, IGST and Cess, and state wise data on collection and return submission with historical time-series details are also being regularly updated from 2017 under 'GST Statistics' in the 'Downloads' section of the said website.

Tags : GST COLLECTIONS  DATA   GST PORTAL  

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