SC : Del HC can be Approached by CAPF Personnel for Service Disputes  ||  Delhi HC: Khurram Parvez Granted Bail in UAPA Case  ||  Allahabad HC: Magistrates, Police Personally Liable for Illegal Detention  ||  Bombay HC: No Case for Prior Restraint Against HDFC  ||  &K : Stalling Registration of Sale Deed over Pending Clarification from Higher Auth. Not Acceptable  ||  GujHC : Without Proving Acc. Holder’s Hand in Criminal Case Freezing Acc against Fundamental Right  ||  Mad HC :Waqf Board Can’t Take Control over Every Grave of Dargah Automatically  ||  Del HC : Remove Posts Calling Sitting Judge “Murderer”  ||  Mad HC :Waqf Board Can’t Take Control over Every Grave of Dargah Automatically  ||  Supreme Court: Seeks CBSE Reply on Gulf Students’ Plea    

IRDAI Information and Cyber Security Guidelines, 2023- (Insurance Regulatory and Development Authority) (24 Apr 2023)

MANU/IRDA/0027/2023

Insurance

1. IRDAI vide Circular ref: IRDAI/IT/GDL/MISC/082/04/2017 dated 07th Apr, 2017 has issued guidelines on Information and Cyber Security for Insurers, which were later extended to all Insurance Intermediaries vide Circular ref: IRDA/GA&HR/GLD/MISC/184/09/2022 dated 02nd Sep, 2022.

2. Considering the wide-spread adoption of digital technologies and the concurrent increase in cyber security incidents, the revised Guidelines are hereby issued in order to enable the insurance industry to strengthen their defenses as well as related governance mechanism to deal with such emerging cyber threats.

3. The IRDAI Information and Cyber Security Guidelines, 2023 are attached as Annexure - A.

4. All Insurers including FRBs, Insurance Intermediaries covering Brokers, Corporate Agents, Web Aggregators, TPAs, IMFs, Insurance Repositories, ISNP, Corporate Surveyors, MISPs, CSCs and Insurance Information Bureau of India (IIB) shall adhere to the said Guidelines. Those entities who have already completed security audit for FY 2022-23 shall ensure compliance with these guidelines from next financial year.

5. The IRDAI Circular ref: IRDAI/IT/GDL/MISC/082/04/2017 dated 07th Apr, 2017, Circular ref: IRDA/IT/CIR/MISC/301/12/2020 dated 29th Dec, 2020, Circular ref: IRDA/GA&HR/GLD/MISC/184/09/2022 dated 02nd Sep, 2022 and Circular ref: IRDAI/GA&HR/GDL/MISC/211/10/2022 dated 11.10.2022 are superseded by these guidelines.

Tags : INFORMATION   CYBER SECURITY   GUIDELINES  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved