Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Requirement of Health Certificate to be accompanied with the import of certain food consignments-modification of Board Instruction No. 18/2022-Customs- (Ministry of Finance ) (06 Oct 2022)

MANU/CUST/0083/2022

Excise

1. Reference is drawn to Board's Instruction No. 18/2022-Customs dated 12.08.2022 relating to the requirement of Health Certificate to be accompanied with the import of certain food consignments, based on a reference from FSSAI.

2. In this regard, FSSAI has further clarified vide its order dated 26.09.2022 (copy enclosed), that an integrated/single certificate, incorporating food safety related requirements/attestations is also accepted by FSSAI at the time of import clearance. It may be ensured that integrated certificate shall incorporate all the information as per format notified vide FSSAI's earlier order dated 03.08.202, enclosed with Board's instruction dated 12.08.2022.

3. The difficulties, if any, in the implementation of this Instruction may please be brought to the notice of the Board.

Tags : REQUIREMENT   HEALTH CERTIFICATE   IMPORT  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved