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Appointment date for the purpose of some provisos and sub-sections of Income-Tax Act, 1961- (Ministry of Finance ) (01 Sep 2021)

MANU/CBDT/0108/2021

Direct Taxation

In exercise of the powers conferred by the second proviso to sub-section (1) of section 245-O, sub-section (2) of section 245P, sub-section (4) of section 245Q, sub-section (8) of section 245R, sub-section (3) of section 245S, sub-section (3) of section 245T, sub-section (3) of section 245U and the proviso to section 245V of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby appoints 1st day of September, 2021 as the date for the purposes of said provisos and said sub-sections of the said Act.

Tags : APPOINTMENT DATE   RELEASE   INCOME-TAX  

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