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RBI releases "Statistical Tables Relating to Banks in India: 2019-2020"- (Reserve Bank of India) (29 Dec 2020)

MANU/RPRL/0203/2020

Banking

The Reserve Bank released its web publication entitled 'Statistical Tables Relating to Banks in India: 2019-20' covering the activities of scheduled commercial banks and rural co-operative banks.

For scheduled commercial banks, entity-wise information on major items of liabilities and assets; income and expenses; selected financial ratios; number of employees and details of priority sector advances (for Public sector banks) are provided. In addition, capital adequacy ratios (CRAR), non-performing assets (NPAs), exposure to sensitive sectors, contingent liabilities and unclaimed deposits are included. Time series on all variables have been updated up to 2019-20. The publication can be accessed on the RBI website.

Tags : STATISTICAL TABLES   ACTIVITIES   COMMERCIAL BANKS  

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