International Cases South AfricaIn executing a warrant, SARS officials may search anything on the premises identified in the warrant, if they suspect that it contains relevant material (Bechan and Another vs. SARS Customs Investigations Unit and Others)(05.03.2024)The appeal emanated from the High Court and was launched by the first appellant Mr. Kapeel Bechan (Mr Bechan) who is the sole director of the second A....Civil