International Cases South AfricaDisclosure for the purpose of an investigation or identification of wrongdoers is excluded from Section 42(1)(c) of RICA (Giftwrap Trading (Pty) Ltd v Vodacom (Pty) Ltd and Others)(04.04.2023)The Appellant was an online store trading in corporate gifts and clothing. As a result of the nature of the business, it fell victim to a type of inte....Civil