Notifications & Circulars Digitization of Co-operative Societies (Press Information Bureau) (05.04.2023)A Centrally sponsored project for Computerization of 63,000 functional PACS/ LAMPS across the country with a total financial outlay of Rs. 2,516 Crore....MANU/PIBU/1452/2023Commercial Ministry of I and B inks partnership with Amazon India in the field of Media, Entertainment and Public Awareness (Press Information Bureau) (05.04.2023)Union Minister of Information & Broadcasting Shri Anurag Thakur today announced a partnership between the Ministry of Information & Broadcasting and A....MANU/PIBU/1443/2023Commercial Clarification regarding deduction of TDS under section 192 read with sub-section (1A) of section 115BAC of the Income-tax Act, 1961 (Ministry of Finance ) (05.04.2023)1. Vide Finance Act, 2023, sub-section (IA) has been inserted in section 115BAC of the Income-tax Act, 1961 (the Act) to provide for a new tax regime ....MANU/DTCR/0004/2023Direct TaxationTRAI extends date of submission for review of regulation on Quality of Service (Press Information Bureau) (06.04.2023)The Telecom Regulatory Authority of India had released draft Regulation on Review of The Quality of Service (Code of Practice for Metering and Billing....MANU/PIBU/1475/2023Media and CommunicationIssuance of EODC for AA and EPCG process from DGFT portal (Ministry of Commerce and Industry) (06.04.2023)Reference is drawn to earlier Trade Notice no. 24/2022-23 dated 12th January 2023 regarding the online functionality to AA / EPCG authorisation holder....MANU/DGFT/0051/2023Commercial