International Cases South AfricaArbitration Foundation of Southern Africa Rules did not confer a discretionary power upon the Arbitrator to decide whether to adjudicate the defence of repudiation (Close-Up Mining (Pty) Ltd and Others vs. The Arbitrator, Judge Phillip Boruchowitz and Another)(31.03.2023)The second Respondent brought arbitral proceedings against the Appellants. The dispute submitted to arbitration concerned two agreements. In the award....Arbitration