Notifications & Circulars Authority decides that Product Control Numbers (PCN) methodology need not be notified (Ministry of Commerce and Industry) (03.01.2023)Please refer to the proposed Product Control Numbers (PCNs) methodology by the Applicant published in the Initiation Notification dated 30th September....MANU/COMM/0001/2023Commercial Guidelines on issuance of File Reference Numbers (FRN) to Cross Border Re-insurers (Insurance Regulatory and Development Authority) (03.01.2023)1. Background: A. The Indian Insurance Industry is poised for growth and the Authority has been taking various steps to reduce the protectio....MANU/IRDA/0002/2023InsuranceADB, India sign $350 million loan to expand metro rail network in Chennai (Press Information Bureau) (03.01.2023)The Asian Development Bank (ADB) and the Government of India today signed a $350 million loan to build new lines and improve the connectivity of the m....MANU/PIBU/0029/2023CivilRBI releases Annual Report of Ombudsman Schemes, 2021-22 (Reserve Bank of India) (04.01.2023)The Reserve Bank of India (RBI) released the Annual Report of the Ombudsman Schemes for the period April 01, 2021 - March 31, 2022 today. With the yea....MANU/RPRL/0014/2023BankingExtension of timelines for entering and verification of details of existing outstanding non-convertible securities in 'Security and Covenant Monitoring' system hosted by Depositories (Securities and Exchange Board of India) (05.01.2023)1. SEBI vide Circular SEBI/HO/MIRSD/MIRSD_CRADT/CIR/P/2021/618 dated August 13, 2021 specified the manner of recording of charges by Issuers and manne....MANU/SMIS/0002/2023Capital MarketRelaxation from compliance with certain provisions of the SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 (Securities and Exchange Board of India) (05.01.2023)1. SEBI, vide circular no. SEBI/HO/CFD/CMD1/CIR/P/2020/79 dated May 12, 2020, had inter-alia relaxed the requirements specified in regulation 36(1)(b)....MANU/SSMD/0001/2023Capital Market