International Cases South AfricaApplicant must establish, on balance of probabilities, that Respondent has committed an act of domestic violence (Dumisani Vuyisile Tsobo vs. Bridgitta Matseliso Tsobo)(15.07.2022)The Appellant brought an application for a protection order against the Respondent in terms of Section 4(1) of Domestic Violence Act, 1998 in the Bloe....Family