Notifications & Circulars RBI announces rate of interest on Government of India Floating Rate Bond, 2031 (Reserve Bank of India) (06.06.2022)The rate of interest on Government of India Floating Rate Bond, 2031 (FRB 2031) applicable for the half year June 7, 2022 to December 6, 2022 shall be....MANU/RPRL/0230/2022BankingRBI clarifies: No change in existing Currency and Banknotes (Reserve Bank of India) (06.06.2022)There are reports in certain sections of the media that the Reserve Bank of India is considering changes to the existing currency and banknotes by rep....MANU/RPRL/0229/2022BankingLaunching of self-deactivation facility over IIB' s ENVOY portal (Insurance Regulatory and Development Authority) (06.06.2022)1. ENVOY portal, maintained by Insurance Information Bureau (IIB) is the central database for various categories of insurance sales persons working fo....MANU/IRDA/0036/2022InsuranceModification and Clarification under sub-section (8A) of section 9A of the Income-tax Act, 1961 (Ministry of Finance ) (06.06.2022)1. In exercise of the powers conferred by sub-section (8A) of section 9A of the Income-tax Act, 1961 (43 of 1961) (hereinafter referred to as the Act)....MANU/CBDT/0062/2022Direct TaxationModification in Cyber Security and Cyber resilience framework for Stock Brokers/Depository Participants (Securities and Exchange Board of India) (07.06.2022)1. SEBI vide circular SEBI/HO/MIRSD/CIR/PB/2018/147 dated December 03, 2018 prescribed framework for Cyber Security and Cyber Resilience for Stock Bro....MANU/SSMD/0025/2022Capital MarketExtension of last date to receive comments/counter-comments on TRAI Consultation Paper on "Issues Relating to Media Ownership" (Telecom Regulatory Authority of India) (07.06.2022)1. Telecom Regulatory Authority of India had released a Consultation Paper on "Issues Relating to Media Ownership" on 12th April, 2022. The last date ....MANU/TRAI/0042/2022Media and CommunicationCentral Government revokes the anti-dumping duty imposed on "Hydrogen Peroxide" (Ministry of Finance ) (07.06.2022)In exercise of the powers conferred by sub-sections (1) and (5) of section 9A of the Customs Tariff Act, 1975 (51 of 1975), the Central Government rev....MANU/CUSA/0020/2022ExciseLiquidity Adjustment Facility - Change in rates (Reserve Bank of India) (08.06.2022)1. As announced in the Monetary Policy Statement, 2022-23, today, it has been decided by the Monetary Policy Committee (MPC) to increase the policy Re....MANU/RMIC/0106/2022Banking