Notifications & Circulars Uploading of e-BRC by 15.07.2022 for shipping bills on which RoSCTL scrip has been availed from DGFT RAs (Ministry of Commerce and Industry) (30.05.2022)1. Attention of the trade and industry members is brought to Para 4.96 (d) of Public Notice 58 dated 29.01.2020, wherein it has been stipulated that u....MANU/DGFT/0088/2022Commercial Central Board of Indirect Taxes and Customs exempts the deposits pertaining to all classes of persons and all categories of goods, from the provisions of section 51A of the Customs Act, 1962 (Ministry of Finance ) (31.05.2022)1. In exercise of the powers conferred by sub-section (4) of section 51A of the Customs Act, 1962 (52 of 1962), the Central Board of Indirect Taxes an....MANU/CUSN/0050/2022Goods and Services TaxRelaxation in paying additional fees in case of delay in filing all the event based e-forms by LLPs which are due on and after 25th February, 2022 to 31st May, 2022 up to 30th June, 2022 (Ministry of Corporate Affairs) (31.05.2022)1. This Ministry has received representations seeking extension of timelines for filing the event based forms by LLPs without paying additional fees i....MANU/DCAF/0056/2022InsolvencyProduct Filing Procedure for All General Insurers (Other than Stand Alone Health Insurers) (Insurance Regulatory and Development Authority) (01.06.2022)Re: Product Filing procedure 1. Currently, the filings of General Insurance Products are governed by the Guidelines on 'Product Filing Proced....MANU/IRDA/0034/2022InsuranceInsolvency and Bankruptcy Board of India (Engagement of Research Associates and Consultants) (Amendment) Regulations, 2022 (Insolvency and Bankruptcy Board of India) (01.06.2022)In exercise of the powers conferred by section 240 read with section 194 of the Insolvency and Bankruptcy Code, 2016 (No. 31 of 2016), the Insolvency ....MANU/NMIC/0160/2022InsolvencyReserve Bank of India (Variation Margin) Directions, 2022 (Reserve Bank of India) (01.06.2022)1. Please refer to Paragraph 10 of the Statement on Developmental and Regulatory Policies announced as a part of the Bi-monthly Monetary Policy Statem....MANU/RMIC/0103/2022BankingAlignment of Appendix 4R with the Finance Act, 2022 with effect from 01.05.2022 (Ministry of Commerce and Industry) (01.06.2022)In exercise of the powers conferred by Section 5 of the Foreign Trade (Development and Regulation) Act, 1992 read with Para 1.02 of the Foreign Trade ....MANU/DGFT/0089/2022Commercial Procedure for seeking prior approval for change in control of Portfolio Managers (Securities and Exchange Board of India) (02.06.2022)1. Regulation 11(aa) of SEBI (Portfolio Managers) Regulations, 2020 provides that a Portfolio Manager shall obtain prior approval of SEBI in case of c....MANU/SIPM/0008/2022Capital Market