International Cases South AfricaBurden to prove that ESTA applies in relation to a specific occupier rests on the occupier who invokes the application of the Act (Frannero Property Investments (Pty) Ltd vs. Clement Phuti Selapa and Others)(29.04.2022)The issue in present application for special leave to appeal is whether a community of about 300 people who occupied the Applicant’s property known as....Civil