Notifications & Circulars Calculation of investment concentration norm for Category III AIFs (Securities and Exchange Board of India) (28.03.2022)1. Regulation 15(1)(d) of SEBI (Alternative Investment Funds) Regulations, 2012 ("AIF Regulations"), has been amended and notified on March 16, 2022, ....MANU/SMFD/0007/2022Capital MarketProduct specifications pertaining to the Electronic Gold Receipts segment in India (Securities and Exchange Board of India) (28.03.2022)1. SEBI vide Circular no. SEBI/HO/CDMRD/DMP/CIR/P/2022/07 dated January 10, 2022, has issued framework for operationalizing the Gold Exchange in India....MANU/SSMD/0008/2022Capital MarketExtension of timelines for sale and renewal of short term Covid specific health insurance policies (Insurance Regulatory and Development Authority) (28.03.2022)1. Reference is invited to the short term Covid specific health insurance policies permitted to be offered by all Insurers. 2. In partial mo....MANU/IRDA/0009/2022InsuranceClarification on applicability of regulation 23 of SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 in relation to Related Party Transactions (Securities and Exchange Board of India) (30.03.2022)1. Regulation 23 of the SEBI (Listing Obligations and Disclosure Requirements), Regulations 2015 ('LODR Regulations') was amended vide notification da....MANU/SREG/0016/2022Capital MarketCentral Government notifies the infrastructure debt fund namely, the Kotak Infrastructure Debt Fund Limited (Ministry of Finance ) (31.03.2022)In exercise of the powers conferred by clause (47) of section 10 of Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies the infr....MANU/CBDT/0023/2022Direct TaxationCBDT extends last date for filing of Form No. 10AB for seeking registration or approval under Section 10(23C), 12A or 80G of the Income-tax Act, 1961 (Press Information Bureau) (31.03.2022)On consideration of difficulties in electronic filing of Form No.10AB as stipulated in Rule 2C or 11AA or 17A of the Income-tax Rules, 1962, the Centr....MANU/PIBU/1448/2022Direct TaxationPremature redemption of a part of outstanding stock of Non-interest bearing Government of India IDBI Special Security, 2024 (Ministry of Finance ) (31.03.2022)Government of India, hereby notifies further premature redemption on Non-interest bearing Government of India IDBI Special Security, 2024 (hereinafter....MANU/EAFF/0015/2022Commercial