Notifications & Circulars Clarification for submission of NOC from the lending scheduled commercial banks/ financial institutions/ debenture trustee (Securities and Exchange Board of India) (03.01.2022)1. SEBI vide Circular No. SEBI/HO/CFD/DIL1/CIR/P/2020/249 dated November 16, 2021 and Circular No. SEBI/HO/CFD/DIL2/CIR/P/2021/659 dated November 18, ....MANU/SDEP/0001/2022Capital MarketOptions on commodity futures - product design and risk management (Securities and Exchange Board of India) (03.01.2022)1. SEBI vide Circular no. SEBI/HO/CDMRD/DMP/CIR/P/2017/55 dated June 13, 2017, permitted Commodity Derivatives Exchanges to introduce trading in Optio....MANU/SDER/0001/2022Capital MarketNotification of Interest on deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds (Ministry of Finance ) (04.01.2022)It is hereby notified that the deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds, announc....MANU/EAFF/0001/2022CivilRBI launches Quarterly Order Books, Inventories and Capacity Utilisation Survey: October-December 2021 (Round 56) (Reserve Bank of India) (04.01.2022)The Reserve Bank of India has launched the 56th round of its Order Books, Inventories and Capacity Utilisation Survey (OBICUS). The survey is for the ....MANU/RPRL/0013/2022BankingDelegation of powers by Central Government (Ministry of Corporate Affairs) (04.01.2022)In exercise of the powers conferred by sub-section (1) of section 458 of the Companies Act, 2013 (18 of 2013), the Central Government hereby delegates....MANU/DCAF/0001/2022Company Non-applicability of provisions of Sub-rule (1A) of Rule 9 of the Prevention of Money-laundering (Maintenance of Records) Rules, 2005 to the Foreign Portfolio Investor (Ministry of Finance ) (04.01.2022)In exercise of the powers conferred by sub-clause (i) of clause (h) of sub-rule (2) of rule 9A of the Prevention of Money-laundering (Maintenance of R....MANU/REVU/0002/2022CivilPerformance of authentication by PNB Housing Finance Limited under the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (Ministry of Finance ) (04.01.2022)In exercise of the powers conferred by sub-section (1) of section 11A of the Prevention of Money-laundering Act, 2002 (15 of 2003), the Central Govern....MANU/REVU/0001/2022Commercial Continuation of operations of the DGFT 'COVID-19 Helpdesk' for international trade related issues (Ministry of Commerce and Industry) (06.01.2022)1. Department of Commerce and DGFT have undertaken to monitor the status of export and imports and difficulties being faced by trade stakeholders in v....MANU/DGFT/0003/2022Customs