Notifications & Circulars PUC/PCN methodology in respect of anti-dumping application concerning the imports of Plastic Processing Machines from China PR & Taiwan (Ministry of Commerce and Industry) (08.07.2024)1. This has reference to the initiation notification no. 6/09/2024-DGTR dated 29.03.2024 vide which comments were invited from all interested parties ....MANU/COMM/0085/2024Commercial Conference of Statutory Auditors and Chief Financial Officers of Commercial Banks and All India Financial Institutions (Reserve Bank of India) (09.07.2024)The Reserve Bank held a Conference for the Statutory Auditors and Chief Financial Officers (CFOs) of Commercial Banks and All India Financial Institut....MANU/RPRL/0455/2024BankingMutual Recognition Agreement between India and Taiwan for Organic Products (Press Information Bureau) (10.07.2024)The Mutual Recognition Agreement (MRA) for organic products between India and Taiwan has been implemented w.e.f. 8th July 2024 during the 9th Working ....MANU/PIBU/0511/2024CivilRemittances to International Financial Services Centres (IFSCs) under the Liberalised Remittance Scheme (LRS) (Reserve Bank of India) (10.07.2024)1. Attention of Authorised Persons is invited to A.P. (DIR Series) Circulars, i.e., No.11 dated February 16, 2021, No.03 dated April 26, 2023, and No.....MANU/APDR/0016/2024BankingExemption of registered person whose aggregate turnover in the financial year 2023-24 is up to two crore rupees, from filing annual return (Ministry of Finance ) (10.07.2024)In exercise of the powers conferred by the first proviso to section 44 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Commissioner,....MANU/CGST/0014/2024Goods and Services TaxApplicability of SCOMET policy on Irregular Aluminium Powder- Clarification by DGFT (Ministry of Finance ) (10.07.2024)1. It has been brought to the notice that several field formations have sought clarification on the applicability of SCOMET on irregular Aluminium Pow....MANU/CUST/0044/2024Customs