Notifications & Circulars Notification regarding new technology to strengthen SEBI Complaint Redressal System for Investors (Securities and Exchange Board of India) (01.04.2024)In its continuous pursuit of protection of interests of investors in the securities market, SEBI has launched the new version of the SEBI Complaint Re....MANU/SPRL/0005/2024Capital MarketFSSAI advises E-Commerce platforms to ensure appropriate categorization of food products sold on their websites (Press Information Bureau) (02.04.2024)The Food Safety and Standards Authority of India (FSSAI) has asked all e-commerce Food Business Operators (FBOs) to ensure appropriate categorization ....MANU/PIBU/0311/2024CivilDirectives regarding submission of digitized Aayat Niryat Forms (ANFs) and Appendices pursuant to the Foreign Trade Policy (Ministry of Commerce and Industry) (02.04.2024)1. In adherence to the Directorate General of Foreign Trade's commitment to facilitating exports and imports, emphasizing efficient, transparent, and ....MANU/DGFT/0051/2024Commercial SEBI Obtains ISO/IEC 27001:2022 Certification for its Information Security Management Systems (Securities and Exchange Board of India) (04.04.2024)SEBI has successfully obtained the ISO/IEC 27001:2022 certification for the following: (1) Information Security Management System at the Prim....MANU/SPRL/0006/2024Capital MarketNotification regarding Exchange Traded Currency Derivatives (Reserve Bank of India) (04.04.2024)In the recent period, some concerns have been expressed about participation in the exchange traded currency derivatives (ETCD) market in the light of ....MANU/RPRL/0217/2024BankingCentral Board of Direct Taxes notifies availability of ITR functionalities on the e-filing portal from 1st April, 2024 (Press Information Bureau) (04.04.2024)The Central Board of Direct Taxes (CBDT) has facilitated taxpayers to file their Income Tax Returns (ITRs) for the Assessment Year 2024-25 (relevant t....MANU/PIBU/0324/2024Direct Taxation