Notifications & Circulars RBI imposes monetary penalty on Shree Co-operative Bank Limited, Vadodara (Gujarat) (Reserve Bank of India) (21.08.2023)The Reserve Bank of India (RBI) has imposed, by an Order dated August 11, 2023, a monetary penalty of ₹ 50,000/- (Rupees Fifty Thousand only) on Shree....MANU/RPRL/0481/2023BankingMinistry of Development of North Eastern Region releases new Scheme Guidelines for implementing Cabinet-approved Schemes during 15th Finance Commission's balance period (2022-2026) (Press Information Bureau) (21.08.2023)Continuation of the North East Special Infrastructure Development Scheme (NESIDS) with an approved outlay of Rs. 8139.50 crore for the period from 202....MANU/PIBU/2831/2023CivilTRAI releases recommendations on "License Fee and Policy Matters of DTH Services" (Press Information Bureau) (21.08.2023)Telecom Regulatory Authority of India (TRAI) has today issued the recommendations on "License Fee and Policy Matters of DTH Services". The Mi....MANU/PIBU/2829/2023Media and CommunicationIndia-USA announces 1st Joint Call for proposal under MeitY-NSF research collaboration (Press Information Bureau) (21.08.2023)Ministry of Electronics and Information Technology (MeitY) announced its 1st Joint Call for proposals under the MeitY- National Science Foundation (NS....MANU/PIBU/2828/2023CivilSecurities and Exchange Board of India (Depositories and Participants) (Second Amendment) Regulations, 2023 (Securities and Exchange Board of India) (22.08.2023)In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992) read with section 25 of the Dep....MANU/SREG/0036/2023Capital MarketComputerization and Wide Area Network Connectivity under eCourt project (Press Information Bureau) (23.08.2023)The Wide Area Network (WAN) Project under eCourts project is aimed at connecting all District and Subordinate court complexes, spread across the count....MANU/PIBU/2844/2023Civil