Notifications & Circulars Facility to remedy erroneous transfers in Demat accounts (Securities and Exchange Board of India) (08.08.2023)1. SEBI, vide circular no. SEBI/HO/MIRSD/MIRSD-PoD-1/P/CIR/2023/71 dated May 17, 2023, titled "Master Circular for Stock Brokers" has, inter alia, spe....MANU/SMIS/0074/2023Capital MarketReduction of Timeline for Listing of Shares in Public Issue from Existing T+6 Days To T+3 Days (Securities and Exchange Board of India) (09.08.2023). Consequent to extensive consultation with the market participants and considering the public comments received pursuant to consultation paper on the....MANU/SSMD/0031/2023Capital MarketMandatory Safety Audits (Press Information Bureau) (10.08.2023)Road Safety audit (RSA) is an essential part of any National Highway development project. RSA is carried out at different stages namely during design,....MANU/PIBU/2745/2023Motor VehiclesSchemes to Support MSMEs (Press Information Bureau) (10.08.2023)The Micro, Small and Medium Enterprises (MSMEs) sector plays an important role in the growth of the Indian economy. As per the latest information rece....MANU/PIBU/2721/2023Commercial Digitalization of Supreme Court and High Court Records (Press Information Bureau) (10.08.2023)Digitization of court records is an administrative matter falling under the domain of the respective High Courts and the Supreme Court of India and th....MANU/PIBU/2725/2023CivilTechnical Guidance in respect of Indian Risk Based Capital Framework - Quantitative Impact Study-1 (Insurance Regulatory and Development Authority) (10.08.2023)1. This circular is issued in exercise of powers conferred by Section 14 (2) (e) of the Insurance Regulatory and Development Authority Act, 1999.<....MANU/IRDA/0053/2023Insurance