Notifications & Circulars Redemption Price for premature redemption due on May 12, 2023 (Reserve Bank of India) (08.05.2023)1. In terms of GOI Notification F. No. 4(8) - W&M/2017 dated April 20, 2017 (SGB 2017-18, Series I - Issue date May 12, 2017) on Sovereign Gold Bond S....MANU/RPRL/0265/2023BankingLevy of charges on forex prepaid cards/store value cards/travel cards, etc. (Reserve Bank of India) (09.05.2023)1. Attention of Authorised Dealers is invited to relevant instructions contained in A.P. (DIR Series) Circular No. 46 dated June 14, 2005 and A.P. (DI....MANU/APDR/0006/2023BankingCentral Government makes amendment in the notification of Ministry of Finance (Department of Revenue) No.11/2017-Union Territory Tax (Rate), dated the 28th June, 2017 (Ministry of Finance ) (09.05.2023)In exercise of the powers conferred by sub-sections (1), (3) and (4) of section 7, sub-section (1) of section 8, clause (iv), clause (v) and clause (x....MANU/GSUT/0009/2023ExciseFirst Meeting of National Msme Council Held With Emphasis on Raising And Accelerating Msme Performance Programme (Ramp) (Press Information Bureau) (10.05.2023)The Ministry of Micro, Small and Medium Enterprises, Government of India organised the first meeting of the National MSME Council at Vigyan Bhawan, Ne....MANU/PIBU/1665/2023Commercial Central Government notifies 'Pune Metropolitan Region Development Authority', an Authority for receiving specified income arising to that Authority (Ministry of Finance ) (10.05.2023)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ....MANU/CBDT/0027/2023Direct TaxationCompanies (Removal of Names of Companies from the Register of Companies) Second Amendment Rules, 2023 (Ministry of Corporate Affairs) (10.05.2023)In exercise of the powers conferred by sub-sections (1), (2) and (4) of section 248 read with section 469 of the Companies Act, 2013 (18 of 2013), the....MANU/DCAF/0038/2023InsolvencyReserve Bank of India in collaboration with the GFIN invites firms to participate in Greenwashing TechSprint (Reserve Bank of India) (11.05.2023)The Reserve Bank of India will be among 13 international regulators taking part in the Global Financial Innovation Network (GFIN)'s first ever Greenwa....MANU/RPRL/0273/2023Banking