Notifications & Circulars Notification of provision of Agreement and Protocol entered between India and Chile (Ministry of Finance ) (03.05.2023)Whereas, an Agreement and Protocol between the Government of the Republic of India and the Government of the Republic of Chile for the elimination of ....MANU/CBDT/0026/2023Direct TaxationNotification of specified financial transactions as an activity for the purposes of Section 2(1)(vi)(sa) of PMLA, 2002 (Ministry of Finance ) (03.05.2023)In exercise of the powers conferred by sub-clause (vi) of clause (sa) of sub-section (1) of section 2 of the Prevention of Money-laundering Act, 2002 ....MANU/REVU/0022/2023Commercial Acceptance of Electronic Certificate of Origin (e-CoO) issued under the India-Sri Lanka FTA (ISFTA) (Ministry of Finance ) (03.05.2023)1. Instances have been brought to the notice of the Board where the benefit of preferential tariffs in respect of goods eligible for such benefits whe....MANU/CUST/0052/2023ExciseRBI announces rate of interest on Government of India Floating Rate Bond, 2024 (Reserve Bank of India) (04.05.2023)The rate of interest on Government of India Floating Rate Bond 2024 (FRB 2024) applicable for the half year May 07, 2023 to November 06, 2023 shall be....MANU/RPRL/0263/2023BankingAmendment to the Master Direction (MD) on KYC - Instructions on Wire Transfer (Reserve Bank of India) (04.05.2023)1. This is with reference to the Master Direction (MD) on KYC dated February 25, 2016, as amended from time to time, in terms of which Regulated Entit....MANU/RMIC/0055/2023BankingInstructions to stop the facility of re-payment of loan taken against the insurance policy through Credit Card (Insurance Regulatory and Development Authority) (04.05.2023)1. The Authority has decided to stop the facility of re-payment of loans taken against the insurance policy using credit card as a mode of payment. Ac....MANU/IRDA/0029/2023Insurance